Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(20)] [Section 20] [Entire Act] NCT Delhi - Subsection Section 20(20)(e) in Delhi Electricity Regulatory Commission (State Grid Code) Regulations, 2008 (e)The User agrees to bear the cost of stamp duty and all cost incidental to the execution of this agreement in full.