Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(6)(d) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(d)watch the progress of the collection of revenue and advise with regard to the methods of collection of revenue;