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[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Maharashtra - Subsection

Section 130(2)(d) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(d)the balance of the amount of the tax on professions, trades, callings and employments after deducting such percentage thereof as is to be assigned to a Panchayat under clause (b) of section 163.