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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Puducherry - Subsection

Section 1(3) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(3)It shall come into force on such [date] [The Act came into force on the 1st day of September 1974, vide Notification No. 7682/69/C dated 22nd August, 1974.] as the Government may, by notification in the Official Gazette, appoint.