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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Goa - Subsection

Section 107(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)a pre-stressed concrete unit is not handled except at points on such unit and by the devices specified for such work by the manufacturer of such devices;