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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(3)(c) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(c)all officers and other persons in the employ of the former Councils immediately before the commencement of this Act shall, until other provision is made, continue in the service of the Council;