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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(e)"controlling officer" means an officer designated by the competent authority for the purposes of travelling allowance, leased accommodation and medical attendance;