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[Cites 0, Cited by 0] [Section 84(6)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(6)(e) in Jharkhand Panchayat Raj Act, 2001

(e)All receipts connected with any of the schools, hospitals, dispensaries, buildings, institutions or works kept under control and management of the Gram Panchayat or made by it or vested in it;