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[Cites 0, Cited by 1] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(4) in Rajasthan Agriculture University, Bikaner Act, 1987

(4)Such statement, account, report or other particulars relating to the utilisation of any grant, aid or contribution given or made by the Central Government or the State Government shall be furnished to the said Government as may be required from time to time.