Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2) in The Orissa Agricultural Produce Markets Rules, 1958

(2)The Market Committee shall hold a meeting in each market year during first week of October to prepare a budget of income and expenditure for the ensuing market year. Budgets shall be submitted to the [Board or any other Officer authorised in that behalf by the Board] [Substituted vide O.G.E.No. 794, Dated 3.8.1996.] not later than the 15th October for approval and an abstract of account of receipt and expenditure of the previous market year shall be submitted to the [Board or any other Officer authorised in that behalf by the Board] [Substituted vide O.G.E.No. 794, Dated 3.8.1996.] not later than the 31st December.