Supreme Court - Daily Orders
M/S The Totagars Co Operative Sale ... vs Pr. Commissioner Of Income Tax on 27 October, 2021
Bench: M.R. Shah, A.S. Bopanna
ITEM NO.17 COURT NO.13 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No(s). 26314-26321/2017
(Arising out of impugned final judgment and order dated 16-06-2017
in ITA No. 100054/2016 16-06-2017 in ITA No. 100053/2016 16-06-2017
in ITA No. 100052/2016 16-06-2017 in ITA No. 100051/2016 16-06-2017
in ITA No. 100067/2016 16-06-2017 in ITA No. 100065/2016 16-06-2017
in ITA No. 100064/2016 16-06-2017 in ITA No. 100066/2016 passed by
the High Court Of Karnataka Circuit Bench At Dharwad)
M/S THE TOTAGARS CO OPERATIVE SALE SOCIETY Petitioner(s)
VERSUS
PR. COMMISSIONER OF INCOME TAX & ANR. Respondent(s)
WITH
SLP(C) No. 26817/2017 (IV-A)
SLP(C) No. 553-569/2018 (IV-A)
(FOR ADMISSION and I.R.)
Date : 27-10-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Kavin Gulati, Sr. Adv.
SLP (C) Nos.26314- Mr. Senthil Jagadeesan, AOR
26321/2017 Ms. Sonakshi Malhan, Adv.
Ms. Mrinal Kanwar, Adv.
Mr. Sajal Jain, Adv.
SLP (C) No.26817/2017 Mr. Pritesh Kapur, Sr. Adv
Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
Ms. Mrinal Kanwar, Adv.
Mr. Sajal Jain, Adv.
SLP (C) Nos.553-569/2018 Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
Ms. Mrinal Kanwar, Adv.
Mr. Sajal Jain, Adv.
For Respondent(s) Mr. K.M. Nataraj, ASG
Mr. Shailesh Madiyal, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Varun Chug, Adv.
Mr. Raj Bahadur Yadav, AOR
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by R
Natarajan
Date: 2021.10.28
O R D E R
16:47:59 IST Reason: List on 10.11.2021 as part heard.
(NEETU SACHDEVA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER