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Supreme Court - Daily Orders

M/S The Totagars Co Operative Sale ... vs Pr. Commissioner Of Income Tax on 27 October, 2021

Bench: M.R. Shah, A.S. Bopanna

     ITEM NO.17               COURT NO.13               SECTION IV-A
                    S U P R E M E C O U R T O F I N D I A
                            RECORD OF PROCEEDINGS
     Petition for Special Leave to Appeal (C) No(s). 26314-26321/2017
     (Arising out of impugned final judgment and order dated 16-06-2017
     in ITA No. 100054/2016 16-06-2017 in ITA No. 100053/2016 16-06-2017
     in ITA No. 100052/2016 16-06-2017 in ITA No. 100051/2016 16-06-2017
     in ITA No. 100067/2016 16-06-2017 in ITA No. 100065/2016 16-06-2017
     in ITA No. 100064/2016 16-06-2017 in ITA No. 100066/2016 passed by
     the High Court Of Karnataka Circuit Bench At Dharwad)

     M/S THE TOTAGARS CO OPERATIVE SALE SOCIETY                       Petitioner(s)
                                     VERSUS

     PR. COMMISSIONER OF INCOME TAX & ANR.                            Respondent(s)
     WITH
     SLP(C) No. 26817/2017 (IV-A)
      SLP(C) No. 553-569/2018 (IV-A)
     (FOR ADMISSION and I.R.)

     Date : 27-10-2021 These petitions were called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE M.R. SHAH
              HON'BLE MR. JUSTICE A.S. BOPANNA

     For Petitioner(s)                 Mr.   Kavin Gulati, Sr. Adv.
     SLP (C) Nos.26314-                Mr.   Senthil Jagadeesan, AOR
          26321/2017                   Ms.   Sonakshi Malhan, Adv.
                                       Ms.   Mrinal Kanwar, Adv.
                                       Mr.   Sajal Jain, Adv.

     SLP (C) No.26817/2017             Mr.   Pritesh Kapur, Sr. Adv
                                       Mr.   Senthil Jagadeesan, AOR
                                       Ms.   Sonakshi Malhan, Adv.
                                       Ms.   Mrinal Kanwar, Adv.
                                       Mr.   Sajal Jain, Adv.

     SLP (C) Nos.553-569/2018 Mr.            Senthil Jagadeesan, AOR
                              Ms.            Sonakshi Malhan, Adv.
                              Ms.            Mrinal Kanwar, Adv.
                              Mr.            Sajal Jain, Adv.

     For Respondent(s)                 Mr.   K.M. Nataraj, ASG
                                       Mr.   Shailesh Madiyal, Adv.
                                       Mr.   Vatsal Joshi, Adv.
                                       Mr.   Varun Chug, Adv.
                                       Mr.   Raj Bahadur Yadav, AOR
Signature Not Verified
                         UPON hearing the counsel the Court made the following
Digitally signed by R
Natarajan
Date: 2021.10.28
                                            O R D E R

16:47:59 IST Reason: List on 10.11.2021 as part heard.

(NEETU SACHDEVA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER