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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in The Jai Narain Vyas University Jodhpur Act, 1962

(3)The Vice-Chancellor shall have power to convene meetings of the Syndicate, the Senate and the Academic Council;Provided that he may delegate this power to any other officer of the University.