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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994

(2)The State Government or, as the case may be, the Corporation, may take or cause to be taken all necessary steps for securing possession of the Power Station which has bested in the State Government or the Corporation under this Act.