Calcutta High Court (Appellete Side)
Ct No. 04 vs P.M. Regional P.F. Commissioner on 9 September, 2019
Author: Md. Nizamuddin
Bench: Md. Nizamuddin
1
W.P. 8905 (W) OF 2001
09.09.19
Sl no. 47 Prabartak Samgha Home
Ct no. 04 - Vs -
P.M. Regional P.F. Commissioner.
Mr. Mihir Kundu
.,.. for P.F. Authority.
No one appears on behalf of the petitioner. Learned advocate for the respondent is
present.
W.P. No. 8905 (W) of 2001 is dismissed for default.
Interim order, if any, stands vacated.
(Md. Nizamuddin, J.)