Madhya Pradesh High Court
Harban Singh vs The State Of Madhya Pradesh on 2 May, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 12993 of 2023 (HARBAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 02-05-2023 Shri Manish Datt- Sr. Advocate with Shri Rohit Sharma- Advocate for the applicant.
Shri Ashish Mishra- Panel Lawyer for the State.
Learned counsel for the applicant prays for and is granted two weeks' time to file additional documents.
List this matter after two weeks.
(NANDITA DUBEY) JUDGE Ansari Signature Not Verified Signed by: MANZOOR AHMED Signing time: 5/3/2023 10:29:06 AM