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State of Bihar - Section

Section 17 in The Bihar Development of Homeopathic System of Medicine (Conduct of Business and Maintenance of Correct Minutes of the Meetings of the Board) Rules, 1954

17.

(1)A Member, desiring to make any observations on any matter before the Board, shall speak from his place, shall rise while speaking and shall address the President.
(2)If at any time, the President rises, any Member speaking shall immediately resume his seat.