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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

British India - Subsection

Section 2(1)(ii) in The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959

(ii)in Item No. 2, for the entry in the second column under the heading "For vehicles fitted with pneumatic tyres", the entry "7 50" shall be substituted;