Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] Union of India - Subsection Section 41(2)(c) in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959 (c)use within such precincts any artificial light other than a flash-light synchronized with the exposure of a camera, or