Section 34(1)(a) in The M.P. Vidyut Sudhar Adhiniyam, 2000

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(1)(a) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(a)determine such standards of performance in connection with the provision of electricity supply services and in connection with the promotion of the efficient use of electricity by consumers as, in its opinion, is efficient and ought to be achieved by such licensees :

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State of Madhya Pradesh - Subsection

Section 34(1)(a) in The M.P. Vidyut Sudhar Adhiniyam, 2000