Madhya Pradesh High Court
Deepak Ojha vs The State Of Madhya Pradesh on 2 August, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 MCRC-31794-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 31794 of 2024 (DEEPAK OJHA Vs THE STATE OF MADHYA PRADESH ) Dated : 02-08-2024 Shri Mohar Singh Rawat - Advocate for the applicant.
Shri K.K. Prajapati - Public Prosecutor for the State.
At the request of counsel for the applicant, list the case after two weeks.
(SUNITA YADAV) JUDGE vpn/-
Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 8/3/2024 10:38:05 AM