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[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(5) in The Delhi Prevention Of Begging Rules, 1960

(5)Any parent or guardian contributing towards the maintenance of an inmate under section 8 shall be exempt from the payment of such contribution for the period during which the inmate is absent from the institution under this rule.