Supreme Court - Daily Orders
Debabrata Saha vs Serampore Municipality And Others on 15 July, 2021
Bench: L. Nageswara Rao, Aniruddha Bose
ITEM NO.109 Court 6 (Video Conferencing) SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3657/2010
DEBABRATA SAHA Appellant(s)
VERSUS
SERAMPORE MUNICIPALITY AND OTHERS Respondent(s)
Date : 15-07-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Appellant(s) Mr. S. K. Bhattacharya, AOR
For Respondent(s) Mrs. V. D. Khanna, AOR
Mr. Ranjan Mukherjee, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after a week.
(B.Parvathi) (Beena Jolly) Court Master Court Master Signature Not Verified Digitally signed by BALA PARVATHI Date: 2021.07.15 17:10:17 IST Reason: