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State of Jharkhand - Section

Section 503 in Bihar Education Code, 1961

503. Classical teachers.

- If five boys in High schools desire to study Persian or Arabic, provision for this should be made.(Government Resolution no. 3268-E., dated the 5th December 1933.)Note. - Articles 499 and 500-503 apply mutatis mutandis to other minorities, e.g., in backward areas a Lower Primary school should be opened in any place where ten pupils desire to read in it, and in such areas Upper Primary classes should be attached to Primary schools provided there are ten boys desiring to read Sanskrit, provision should be made for it.