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[Cites 0, Cited by 0] [Section 203C(3)] [Section 203C] [Entire Act]

State of Haryana - Subsection

Section 203C(3)(h) in The Haryana Municipal Act, 1973

(h)the prohibition or restriction regarding erection or re-erection of shops, workshops, warehouses or factories or buildings of a specified architectural feature or buildings designed for particular purposes in any locality;