Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Nagaland - Subsection

Section 40(3) in Nagaland Forest Act, 1968

(3)The State Government may direct that any rule made under this section shall not apply to any specified class of timber of other forest produce or to any specified local area.