Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Andhra Pradesh - Subsection Section 63(10) in Andhra State Act,1953 (10)The foregoing provisions of this section shall not apply in relation to any person to whom the provisions of section 61 or section 62 apply.
