Delhi High Court - Orders
Nirmala Dhasmana vs Hemant Dhasmana & Ors on 28 January, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 150/2019
NIRMALA DHASMANA ..... Petitioner
Through: Mrs.Kamlesh Mahajan and Mr.Prince
Kumar, Advocates
versus
HEMANT DHASMANA & ORS ..... Respondents
Through:
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 28.01.2019 CM APPL. No.4030/2019 Exemption allowed subject to all just exceptions. The application stands disposed of. CM (M) No. 150/2019 Initial submissions have been made on behalf of the petitioner. Notice of the petition be issued to the respondents on taking of steps by the petitioner through all permissible modes including approved courier with a tracking report being placed on record, returnable on 12.4.2019.
ANU MALHOTRA, J JANUARY 28, 2019/sv