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Delhi High Court - Orders

Nirmala Dhasmana vs Hemant Dhasmana & Ors on 28 January, 2019

Author: Anu Malhotra

Bench: Anu Malhotra

$~48
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CM(M) 150/2019

    NIRMALA DHASMANA                         ..... Petitioner
                Through:           Mrs.Kamlesh Mahajan and Mr.Prince
                                   Kumar, Advocates

                       versus

    HEMANT DHASMANA & ORS                       ..... Respondents
                Through:

    CORAM:
    HON'BLE MS. JUSTICE ANU MALHOTRA
                  ORDER

% 28.01.2019 CM APPL. No.4030/2019 Exemption allowed subject to all just exceptions. The application stands disposed of. CM (M) No. 150/2019 Initial submissions have been made on behalf of the petitioner. Notice of the petition be issued to the respondents on taking of steps by the petitioner through all permissible modes including approved courier with a tracking report being placed on record, returnable on 12.4.2019.

ANU MALHOTRA, J JANUARY 28, 2019/sv