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[Cites 0, Cited by 0] [Section 36(10)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(10)(c) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(c)to ensure that the teachers of the private university have at least the minimum educational qualifications prescribed by the University Grants Commission or other regulatory bodies;