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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Himachal Pradesh - Subsection

Section 80(2)(g) in Himachal Pradesh Co-Operative Societies Act, 1968

(g)to give such directions in regard to the collection and distribution of the assets of the society as may appear to him to be necessary for winding up of the affairs of the society;