Section 129(7) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
(7)He will render also general assistance to the office of the District Land Reforms Officer in maintenance of the personal ledger account of the Consolidated Gram Fund but he will not be allowed to handle money transaction. [Vide G.O. No. 88/5/73 (177)-Rajaswa-7, dated 15th September, 2973].
