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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(7) in A.P.J. Abdul Kalam Technological University Act, 2015

(7)The Registrar shall be the custodian of records, the common seal and such other properties of the University as the Board of Governors or the Executive Committee entrusts with him.