Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 298(1)] [Section 298] [Entire Act]

State of Odisha - Subsection

Section 298(1)(a) in The Orissa Municipal Corporation Act, 2003

(a)to construct a drain upto a point to be specified in such notice, but not at a distance more than one hundred feet from some part of the said premises; or