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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

NCT Delhi - Subsection

Section 42(3)(b) in The Delhi Narcotic Drugs Rules, 1985

(b)The licence in Form D.D. 5 shall remain in force from the date of issue till the 31st March of the 3rd year following on which date, it shall expire unless renewed.