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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(4)(iii) in The Banking Regulation Act, 1949

(iii)[ after sub-section (4), the following sub-section shall be inserted, namely:- [Inserted by Act 1 of 1984, Section 42 (w.e.f. 15.2.1984).]