Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 427(28)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(28)(t) in The M.P. Municipal Corporation Act, 1956

(t)the position and dimensions of projections beyond the outer lace of any external wall of a building;