Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 81(1)] [Section 81] [Entire Act]

State of Gujarat - Subsection

Section 81(1)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)a Committee, consisting of one or more members of the society, not being the members of the Committee superseded under this sub-section, or