Rajasthan High Court - Jaipur
Raj Kumar vs Dr Pradeep Kumar Mathur And Anr on 24 February, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 6132/2016
Raj Kumar
----Appellant
Versus
Dr. Pradeep Kumar Mathur And Anr.
----Respondents
For Appellant(s) : Mr. Vinay Mathur For Respondent(s) : Mr. C.S. Jodha HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 24/02/2022 Let this appeal be admitted for hearing. Lower court record is already there. Let notice should go to non-appearing respondents through both the processes.
Requisites be filed within ten days.
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