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Rajasthan High Court - Jaipur

Raj Kumar vs Dr Pradeep Kumar Mathur And Anr on 24 February, 2022

Author: Birendra Kumar

Bench: Birendra Kumar

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 6132/2016

                                   Raj Kumar
                                                                                                       ----Appellant
                                                                       Versus
                                   Dr. Pradeep Kumar Mathur And Anr.
                                                                                                    ----Respondents

For Appellant(s) : Mr. Vinay Mathur For Respondent(s) : Mr. C.S. Jodha HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 24/02/2022 Let this appeal be admitted for hearing. Lower court record is already there. Let notice should go to non-appearing respondents through both the processes.

Requisites be filed within ten days.

(BIRENDRA KUMAR),J Hemant/82 (Downloaded on 02/03/2022 at 08:46:33 PM) Powered by TCPDF (www.tcpdf.org)