Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] Bengal Presidency - Subsection Section 5(1)(a) in The Bengal Alluvial Lands Act, 1920 (a)whether any land claimed by any such claimant has been identified as being included in the land which is the subject of the reference.