Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Madhya Pradesh - Subsection Section 35(f) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963 (f)to the upkeep of colleges, departments, residence and hostels established by the Vishwa Vidyalaya;
