Delhi High Court - Orders
Vipul Gambhir vs Union Of India on 12 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11692/2016
VIPUL GAMBHIR ..... Petitioner
Through: Appearance not given
versus
UNION OF INDIA ..... Respondent
Through: Mr.Ravi Prakash, CGSC with
Mr.Farman Ali, Mr.Akash &
Mr.Kunal, Advocates
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.02.2019 List on 16th May, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 12, 2019 „hkaur‟