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Delhi High Court - Orders

Vipul Gambhir vs Union Of India on 12 February, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~27
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   W.P.(C) 11692/2016

    VIPUL GAMBHIR                                         ..... Petitioner
                 Through:          Appearance not given

                              versus

    UNION OF INDIA                                     ..... Respondent
                  Through:         Mr.Ravi Prakash, CGSC with
                                   Mr.Farman Ali, Mr.Akash &
                                   Mr.Kunal, Advocates

CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN

                      ORDER

% 12.02.2019 List on 16th May, 2019.

S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 12, 2019 „hkaur‟