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[Cites 0, Cited by 3] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(4) in The Code of Civil Procedure, 1908

(4)In relation to the Amindivi Islands, and the East Godavari, West Godavari and Visakhapatnam Agencies in the State of Andhra Pradesh and the Union territory of Lakshadweep, the application of this Code shall be without prejudice to the application of any rule or regulation for the time being in force in such Islands, Agencies or such Union territory, as the case may be, relating to the application of this Code.]