Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 191 in The West Bengal Motor Vehicles Rules, 1989

191. Special rules for drivers and conductors of tourist vehicles.

(1)The driver of a tourist vehicle shall-
(i)wear a khaki or a white uniform consisting of long trousers and a bush shirt or coat having two pockets, with the letter "T" sewn on the left hand pocket of the bush shirt or coat;
(ii)possess at least an elementary knowledge of the mechanism and maintenance of the vehicles he drives;
(iii)have a working knowledge of Hindi and English :
Provided that where the driver is accompanied by a conductor having a working knowledge of either or both the languages, it shall not be necessary for the driver to possess a working knowledge of that language or as the case may be, of those languages.
(2)The conductor, if any, of a tourist vehicle shall wear the same uniform as a driver is required to wear under clause (i) of sub-rule (1).