Allahabad High Court
Constable Cp 527 Bhup Narain Singh vs State Of U.P. And Others on 28 June, 2010
Author: Arun Tandon
Bench: Arun Tandon
Court No. - 29 Case :- WRIT - A No. - 37064 of 2010 Petitioner :- Constable Cp 527 Bhup Narain Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Dinesh Singh Respondent Counsel :- C.S.C. Hon'ble Arun Tandon J.
Connect with writ petition no. 25016 of 2010 and list on 12.07.2010 before appropriate Bench in order to enable the petitioner to file affidavit disclosing as to for how many years he has been working in the same District.
Order Date :- 28.6.2010 yachna