Section 26B(2)(b) in The Forward Contracts (Regulation) Act, 1952

[Cites 0, Cited by 0] [Section 26B(2)] [Section 26B] [Entire Act]

Union of India - Subsection

Section 26B(2)(b) in The Forward Contracts (Regulation) Act, 1952

(b)all the powers, functions and duties which may, by or under the provisions of this Act, be exercised or discharged by or on behalf of the Commission shall, until the Commission is reconstituted under sub-section (3), be exercised and discharged by such person or persons as the Central Government may direct; and

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Union of India - Subsection

Section 26B(2)(b) in The Forward Contracts (Regulation) Act, 1952