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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(c) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulations of Admissions into Under Graduate Medical and Dental professional Courses) Rules 2004

(c)"Committee for admissions" means the Committee nominates by the Competent Authority to select and make allotment of candidates to professional Institutions offering Medical and Dental Courses in the State for Admissions accordance with the provisions laid down".