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[Cites 0, Cited by 17] [Entire Act]

Union of India - Section

Section 31 in The Payment Of Bonus Act, 1965

31. Protection of action taken under the Act.—

No suit, prosecution or other legal proceeding shall lie against the Government or any officer of the Government for anything which is in good faith done or intended to be done in pursuance of this Act or any rule made thereunder.