Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(ii) in National Savings Certificates (VIII Issue) Rules, 1989 (ii)"Banking Company" - [deleted] [Clauses (ii), (v) & (vii) deleted vide MOF (DEA) Notification No.GSR (120 (E) dated 8.3.1995 effective from 1.4.1995].
