Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

Nagpur Province - Subsection

Section 78(1)(g) in The City of Nagpur Corporation Act, 1948

(g)all moneys received by way of compensation or for compounding offences under the provisions of this Act;