Punjab-Haryana High Court
The State Of Punjab vs Chanan Singh And Others on 23 December, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
In the Punjab and Haryana High Court,at Chandigarh.
RFA No. 2917 of 1993
Decided on December 23,2008.
The State of Punjab --Appellant
Vs.
Chanan Singh and others -- Respondents
CORAM: Hon'ble Mr.Justice Rakesh Kumar Jain Present: Mr.N.S.Pawar, Addl.A.G.Punjab, for the appellant None for the respondents.
Rakesh Kumar Jain,J:
For orders, see RFA No.1362 of 1993 of even date.
December 23,2008 (Rakesh Kumar Jain) RR Judge