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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(2) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(2)The price of the agricultural produce bought in the market yard shall be paid to the seller on the same day of the sale.Chapter-VIII Market Committee Fund